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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The application of any regular student may be withdrawn by the Head of the institution prior to the commencement of practical/oral/theory examination, whichever is earlier, if it is established that-
(a)the student could not complete the required days of attendance specified under rule 15.
(b)the student is involved in any activities controversial to the Code of Conduct for students.