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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(a) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018

(a)the provisions of this Ordinnace are given wide publicity through media including the television, radio and the print media at regular intervals to make the general public, children as well as their parents and guardians aware of the provisions of this Act ;