Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Odisha - Subsection Section 148(1) in The Orissa Motor Vehicles Rules, 1993 (1)A motor cycle having not more than two wheels and attached with a side-car shall not draw a trailer.
