Section 3(1)(a) in The Minimum Wages Act, 1948

[Cites 0, Cited by 29] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Minimum Wages Act, 1948

(a)fix the minimum rates of wages payable to employees employed in an employment specified in Part I or Part II of Schedule and in an employment added to either Part by notification under section 27:

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Union of India - Subsection

Section 3(1)(a) in The Minimum Wages Act, 1948