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Andhra Pradesh High Court - Amravati

M/S. B.S.R Shrimp Hatchery vs The State Of Andhra Pradesh on 17 September, 2024

APHC010392922024   IN THE HIGH COURT OF ANDHRA PRADESH                 Bench
                                                                      Sr.No:-15
                                AT AMARAVATI                           [3483]

                   WRIT PETITION NO: 20117 of 2024 along with
                    WP.Nos.20206, 20229, 20256, 20361 of 2024

WP.No.20117 of 2024

M/s Sri Prasanna Lakshmi Granites and Others                    ...Petitioner(s)

      Vs.

The State of AP and others                                   ...Respondent(s)

                                    **********

VMR LEGAL, JAKKI DURGA RAO, BHANU PRASAD CHUKKAPALLI, VUYYURU LAKSHMANA RAO, Advocate(s) for Petitioner(s) Smt. S. Pranathi, learned Special Government Pleader, Advocate(s) for Respondent(s)-State.

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 17th September 2024 PC:

Issue notice to the respondents. List on 17.10.2024 along with WP.No.29987 of 2023 & batch.
In the meantime, order dated 21.11.2023 passed in batch of petitions bearing W.P.No.29987 of 2023 & others shall apply on similar terms in the present cases as well.
DHIRAJ SINGH THAKUR, CJ RAVI CHEEMALAPATI, J Vjl