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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Kerala - Subsection

Section 66(2)(iii) in Kerala University of Fisheries and Ocean Studies Act, 2010

(iii)the procedure for the election of members of the Senate, the Governing Council , the Academic Council and other authorities or bodies of the University and all such other matters, relating to these authorities or bodies, as may be necessary or desirable to provide;