Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 (1)The Government may prescribe a standard of adequate ventilation and reasonable temperature to be maintained in the beedi industrial premises.
