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Bombay High Court

Sukdeo Supadu Patil Thr Gpa Late Santosh ... vs The Special Land Acquisition Officer - I ... on 16 July, 2021

Author: R. G. Avachat

Bench: R. G. Avachat

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


                 CIVIL APPLICATION NO.6242 OF 2021 IN
                   FIRST APPEAL ST. NO.1740 OF 2021


 Shri Sukhdeo Topalu Kojage & ors.                     ... APPLICANTS

          VERSUS

 The Special Land Acquisition Officer-1
 & another                                             ... RESPONDENTS

                                .......
 Mr. M.M. Bhokarikar, Advocate for applicants
 Mr. P.M. Kulkarni, A.G.P. for respondents No.1
                                .......

                                         AND

                CA NO.6243/2021 IN FAST NO.1757/2021,
                CA NO.6244/2021 IN FAST NO.1749/2021
                                ........

                                   CORAM :        R. G. AVACHAT, J.

DATE : 16th JULY, 2021 PER COURT :

Issue notice to respondents returnable on 13th August 2021. Learned A.G.P. waives service for the respondent No.1.
( R. G. AVACHAT ) JUDGE fmp/-
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