Bombay High Court
Sukdeo Supadu Patil Thr Gpa Late Santosh ... vs The Special Land Acquisition Officer - I ... on 16 July, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.6242 OF 2021 IN
FIRST APPEAL ST. NO.1740 OF 2021
Shri Sukhdeo Topalu Kojage & ors. ... APPLICANTS
VERSUS
The Special Land Acquisition Officer-1
& another ... RESPONDENTS
.......
Mr. M.M. Bhokarikar, Advocate for applicants
Mr. P.M. Kulkarni, A.G.P. for respondents No.1
.......
AND
CA NO.6243/2021 IN FAST NO.1757/2021,
CA NO.6244/2021 IN FAST NO.1749/2021
........
CORAM : R. G. AVACHAT, J.
DATE : 16th JULY, 2021 PER COURT :
Issue notice to respondents returnable on 13th August 2021. Learned A.G.P. waives service for the respondent No.1.
( R. G. AVACHAT ) JUDGE fmp/-::: Uploaded on - 17/07/2021 ::: Downloaded on - 18/07/2021 04:34:02 :::