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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(w) in Rajasthan Co-operative Societies Act, 2001

(w)"special resolution" means a resolution of the general body of a society which has the approval of more than fifty per cent of the members having right to vote and not less than two-third of the members present and voting at the meeting in which it is passed;