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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(4A) in The National Commission For Protection Of Child Rights Rules, 2006

(4A)[ The Annual Report shall have a separate Chapter detailing the recommendations made by the Commission during that financial year.] [Inserted by Notification No. G.S.R. 517 (E) dated 29.6.2012 (w.e.f. 31.7.2006)]