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[Cites 0, Cited by 0] [Section 86D] [Entire Act]

State of Bihar - Subsection

Section 86D(a) in The Bihar and Orissa Local Self-Government Act, 1885

(a)vehicles and animals used for the conveyance of police and other public officers and District Officer when such officers are travelling on duty, or for the transport of property belonging to, or in the custody of, such officers;