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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

(2)The first Register shall be published in the "Madhya Pradesh Gazette" within 180 days after 3 years from the date of constitution of the first Council.