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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(2)(a) in Bihar Lift Irrigation Rules, 1978

(a)Be delivered personally or through the Lambardar or sent by registered post either to the Sub-divisional Lift Irrigation Officer or to the Divisional Lift Irrigation Officer or to the Lift Irrigation Deputy Collector or Revenue Officer.