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State of Karnataka - Section

Section 6 in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

6. Power to establish constituent College, additional campuses, Regional

Centres or Study Centres.- The University may have Constituent Colleges, RegionalCentres, additional campuses and Study Centres at such places in the State as itdeems fit after the completion of five years after its establishment with prior approvalof the State Government subject to norms of UGC and other National Accreditationbodies.