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Union of India - Section

Section 1 in The Dourine Act, 1910

1. Short title and extent.

This Act may be called the Dourine Act, 1910.This section extends to the whole of India except 2[the territories which, immediately before the 1st November, 1956, were comprised in Part B States]: the rest of this Act extends only to such areas as the State Government may, by notification3 in the Official Gazette, direct.