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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(a) in The National Capital Region Planning Board Act, 1985

(a)the composition and number of the members of the Board and of the Committee as required by sub-section (3) of section 3 and sub-section (2) of section 4, respectively, to be prescribed;