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[Cites 0, Cited by 0] [Section 17(4B)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4B)(b) in The Reserve Bank of India Act, 1934

(b)repayable on the expiry of fixed periods not exceeding eighteen months from the date of such loan or advance, against securities of the Central Government of any maturity or against bonds and debentures issued by the Corporation and guaranteed by the Central Government and maturity within a period not exceeding eighteen months from the date of such loan or advance: