Calcutta High Court (Appellete Side)
Jadavpur University & Anr vs Jolly Dey Bose & Ors on 11 May, 2015
Author: Tapen Sen
Bench: Tapen Sen
9 11.05.2015
AB Court No.34
F.M.A. 3417 of 2013
With
C.A.N. 2162 of 2014
The Vice Chancellor,
Jadavpur University & Anr.
Vs
Jolly Dey Bose & Ors.
Mr. Arkaprava Sen ...for the Appellants.
Ms. Pampa Dey (Dhabal)
...for the Respondent.
This case appears to have been listed before us inadvertently. It is true that on 4.5.2015 we had condoned the delay and restored the matter. Thereafter, the case, having not yet been admitted for final hearing, let the same, therefore, be released from this Court so that it can be placed before the appropriate bench.
(Tapen Sen, J.) (Siddhartha Chattopadhyay, J.)