Jharkhand High Court
Sanjay Verma @ Sanjaykumar Verma & Ors vs The State Of Jharkhand & Anr. .... ... on 17 June, 2022
Author: Navneet Kumar
Bench: Navneet Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No.2616 of 2013
Sanjay Verma @ Sanjaykumar Verma & Ors. ..... Petitioners
Versus
The State of Jharkhand & Anr. .... Opposite Parties
CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
For the Petitioner : Mr. Khushboo Kumari , Advocate
For the State : APP
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4/17.06.2022 Learned counsel for the petitioner and learned counsel for the State are present.
This case is listed after a long time, therefore let the present status report of the case be called for from the concerned court below, which must be received within four weeks from the date of receipt of the order, in the light of the order passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Limited & Anr. Vs. Central Bureau of Investigation, reported in (2018) 16 SCC 299.
Let this order be communicated to the court below concerned by FAX / Email.
(Navneet Kumar, J.) R.Kumar