Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(35)] [Section 1] [Entire Act]

State of Nagaland - Subsection

Section 1(35)(b) in Nagaland Municipal Act, 2001

(b)Any fitting affixed to a building or part of a building for the more beneficial enjoyment thereof;