Section 6(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003
(b)In Un-Aided Non-Minority Professional Institutions, the Management Seats shall be filled by the Management, keeping them open to all on the basis of either Rank obtained at Integrated common Entrance Test conducted by the State OR Marks secured in the qualifying examination not less than 50% of marks in aggregate or in Group Subjects.
