Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The Child and Adolescent Labour (Prohibition And Regulation) Act, 1986 26. Amendment of Act 27 of 1961 In the Motor Transport Workers Act, 1961, in section 2, in Clauses (a) and (c), for the word "fifteenth", the word "fourteenth" shall be substituted.
