Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] UT Chandigarh - Subsection Section 8(4) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (4)The terms and conditions of service of the Presiding Officer of the School Tribunal shall be such as may be prescribed.
