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Bombay Presidency - Section

Section 8 in The Bombay Labour Welfare Board (Reconstitution) Order, 1959.

8. Apportionment of expenditure of existing Board from 1st November 1956 to appointed day.

- The expenditure incurred by the existing Board for the period commencing on the 1st day of November, 1956, and ending with the appointed day, in respect of activities conducted by it in the Karnataka area, shall be reimbursed to it by the new Board.