Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Rajasthan - Subsection Section 4A(2) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (2)The tax shall be paid in the prescribed manner by the proprietor to the State Government.
