Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Food Corporations Rules, 1965 (a)Act means the Food Corporation Act, 1964(37 of 1964 );(aa)[ Advisory Committee means a Committee constituted under Section 11 of the Act;] [Inserted vide Notification No. GSR 1415 dated 14.9.1967]
