Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2B] [Entire Act] State of Tamilnadu - Subsection Section 2B(2) in Tamil Nadu Preservation of Private, Forests Act, 1949 (2)The Chairman of the committee or in his absence any member nominated by him in that behalf shall preside at a meeting of the committee.
