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[Cites 0, Cited by 0] [Section 67B] [Entire Act]

State of Rajasthan - Subsection

Section 67B(e) in The Rajasthan Excise Rules, 1956

(e)Every tender shall be initialed by the Deputy Excise Commissioner, and the amount of tender shall also be written on the tender form by the Deputy Excise Commissioner, in his own hand, as soon as the tender is opened.