Andhra Pradesh High Court - Amravati
Sri Venkateswara Sand Quarry ... vs Govt.Of Ap,Prl.Scy,Icomm,Hyd, 10 on 15 July, 2022
Author: R. Raghunandan Rao
Bench: R. Raghunandan Rao
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.6819 of 2013
ORDER:
There was no representation for the petitioner on 24.06.2022 and 13.07.2022. There is no representation for the petitioner today also when the matter was called.
The learned Government Pleader submits that the matter has also become infructuous.
In view of the non-prosecution of the case, this Writ Petition is dismissed for non-prosecution.
Accordingly, this writ petition is dismissed as infructuous. There shall be no order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand closed.
________________________ R. RAGHUNANDAN RAO, J 15.07.2022 MJA 2 HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO W.P.No.6819 of 2013 15th July, 2022 MJA