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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2) in Sikkim Co-Operative Societies Act, 1955

(2)The Durbar may also appoint to assist the Registrar and may by general or special order, in writing delegate to any such persons or to any other State Officer, all or any of the powers of the Registrar under this Act.