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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(5)(b) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016

(b)for the payment of pension and benefits to the dependents of the deceased in the event of the death of a member eligible for pension and benefits as per clause (a);