Delhi High Court - Orders
Bestech India Private Limited vs Reserve Bank Of India & Anr on 9 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9047/2020
BESTECH INDIA PRIVATE LIMITED ... Petitioner
Through Mr.Rajeeve Mehra, Sr. Adv. with
Mr.Gurmehar S. Sistani, Advs.
versus
RESERVE BANK OF INDIA &
ANR. ... Respondents
Through Mr.Gopal Jain, Sr. Adv. with
Mr.Ramesh Babu, Ms.Nisha Sharma
and Ms.Tanya Chowdhary, Advs. for
RBI/R-1.
Mr.Ananya Kumar and Mr.Rajat
Joneja, Advs. for R-2
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 09.12.2020 This hearing is conducted through video conferencing.
It is already 04.45PM. No time left.
List on 14.12.2020.
JAYANT NATH, J.
DECEMBER 9, 2020/st