Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581J] [Entire Act]

Union of India - Subsection

Section 581J(3) in The Companies (Amendment) Act, 2002

(3)When an inter- State co- operative society is registered as a Producer Company, the words" Producer Company Limited" shall form part of its name with any word or expression to show its identity preceding it.