Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 174 in Nagaland Excise Rules 174. Outstill licences close to contract supply area prohibited-No outstill licence shall be granted for any place within five miles of any contract supply area situated in the territories to which the Act applies.
