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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(1)The Special Armed Force may be divided into separate units, each unit to be called a group. The location of the head-quarters of each of this group and the number of such groups shall be divided by the State Government from time to time.