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State of Rajasthan - Section

Section 39 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

39. Provident Fund.

-[Note. - The original rule is not made available to me, hence could not be given. It will be given, as soon as it is traced. The notification amending Rule 39 is reproduced below for the sake of reference.]-Author.