Supreme Court - Daily Orders
M/S Bhumiraj Constructions vs Ameet Arjundas Israni on 23 July, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
ITEM NO.11 Court 11 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2523/2021
M/S BHUMIRAJ CONSTRUCTIONS & ANR. Appellant(s)
VERSUS
AMEET ARJUNDAS ISRANI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.81000/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.80998/2021-EX-PARTE STAY and
IA No.80996/2021-APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT )
Date : 23-07-2021 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Appellant(s) Mr. Ajay Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Adjourned for two weeks in terms of letter circulated by learned counsel for the appellants.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.07.23 16:53:34 IST Reason: