Supreme Court - Daily Orders
Cit Ahmedabad Iii vs Neptune Equipment Pvt Ltd on 8 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.21 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10009/2014
(Arising out of impugned final judgment and order dated 04/04/2011
in TA No. 2425/2009 passed by the High Court of Gujarat at
Ahmedabad)
CIT AHMEDABAD III Petitioner(s)
VERSUS
NEPTUNE EQUIPMENT PVT LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Aparajita Singh, Adv.
Ms. Asha G. Nair, Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks sometime to file additional documents.
The matter be listed after the additional documents are filed.
(R.NATARAJAN) (JASWINDER KAUR)
Signature Not Verified
Digitally signed by
Court Master Court Master
Meenakshi Kohli
Date: 2014.10.08
16:54:45 IST
Reason: