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Supreme Court - Daily Orders

Cit Ahmedabad Iii vs Neptune Equipment Pvt Ltd on 8 October, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.21                                COURT NO.11                   SECTION IIIA

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for    Special   Leave   to   Appeal    (C)......CC   No(s).
  10009/2014

  (Arising out of impugned final judgment and order dated 04/04/2011
  in TA No. 2425/2009 passed by the High Court of Gujarat at
  Ahmedabad)

  CIT AHMEDABAD III                                                       Petitioner(s)

                                                    VERSUS

  NEPTUNE EQUIPMENT PVT LTD                                               Respondent(s)

  (with appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP)


  Date : 08/10/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                    Ms. Aparajita Singh, Adv.
                                       Ms. Asha G. Nair, Adv.
                                       For Mrs. Anil Katiyar, AOR


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the petitioner seeks sometime to file additional documents.

The matter be listed after the additional documents are filed.




                      (R.NATARAJAN)                              (JASWINDER KAUR)
Signature Not Verified

Digitally signed by
                       Court Master                               Court Master
Meenakshi Kohli
Date: 2014.10.08
16:54:45 IST
Reason: