Section 10(2) in Maharashtra Public Trust Rules, 1951

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State of Maharashtra - Subsection

Section 10(2) in Maharashtra Public Trust Rules, 1951

(2)[ Local witnesses shall be paid conveyance allowance per day at the following rates, namely: -

	In GreaterBombay	Outside Greater Bombay

Class I	7.50	5.00
Class II	5.00	3.00
Class III	3.00	2.00

Class III witnesses may, at the discretion of the officer holding the inquiry or other proceedings, be paid in addition a subsistence allowance at the rate prescribed for that class.] [Substituted by Notification No. 13337/P, dated 2nd June 1972.]

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State of Maharashtra - Subsection

Section 10(2) in Maharashtra Public Trust Rules, 1951