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[Cites 0, Cited by 0] [Section 82A(10)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(10)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Height of the riser shall not be more .than 150 mm. and width of the tread 300 mm. The steps shall not have abrupt (square) nosing;