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State of Punjab - Section

Section 3 in The Punjab Minerals (Vesting of Rights) Rules, 2003

3. Liability to pay.

- Section 3 and 8. - (1) The State Government shall be liable to pay to every person interested such amount, as shall be payable under section 4.
(2)The Director shall collect, collate and tabulate the information in the month of April, every year in Form 'A'.