Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 202 in Mizoram Excise Rules, 1983

202. Manner of payment of licence fee.

- All payments of licence fees shall be made by the licensee into the local treasury by Treasury Challans to be countersigned by the Superintendent of Excise. The amount should be credited under the appropriate head of excise revenue .Time, place and manner of payment of duty