Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 21 in Jammu and Kashmir Shops and Establishments Act, 1966

21. Daily hours of work in theatre or other places of public amusement or entertainment

— No employee shall be required or allowed to work in any theatre or other place of public amusement or entertainment for more than nine hours on any day.