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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(iv) in The Navy (Pay And Allowances) Regulations, 1966

(iv)When the articles are lost, damaged or destroyed, while in transit by rail, road, air, river or sea provided that they were in the charge and custody of Government at that time.