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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

18. Revocation of Agreements.

- 18.1 In case of termination of Agreement(s), the Distribution Licensee and the Mini Grid Operator shall follow the process specified in the PPA and the DFA (as may be applicable).