Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 101 in Rules under the United Provinces Excise Act, 1910 101. Excise Inspectors constitute the Uttar Pradesh Subordinate Excise Service Rules regarding their appointment, promotion, etc. will be found in Appendix A-III.
