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Union of India - Section

Section 7 in The Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

7. Selection Committee for nomination of non-official members of Central Authority.

- The Selection Committee for nomination of non-official members of Central Authority shall consists of a Chairperson who shall be the Chairperson of the Central Authority and two independent experts of eminence in the field of mental healthcare, to be nominated by the Central Government.