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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in U.P. Horticulture and Food Processing Group-B Service Rules, 1993

(3)Various posts in the Service shall be divided into sections and sub-divided into sub-sections thereunder as classified in Appendix-A and Appendix-A (2) and each section/sub-section shall have as many posts as may be considered necessary by the Government, there being separate Hill and Plain Cadres also of each Section/Sub-Section :Provided that Government may decide to merge two or more sections/sub-sections in consultation with the Commission.Note- Transfers from one section to another section and from one sub-section to another sub-section shall not be permissible.