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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(5) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(5)The Electricity Ombudsman appointed under Regulation (11) shall devote his/her whole time to the affairs of his/her office. He/she not undertake any other part time or honorary work.