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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2)(a) in Assam Forest Protection Force Act, 1986

(a)regulating the classes, ranks, grades, pay and remunerations of supervisory officers and members of the Force and their conditions of service in the Force.